Section 28L — Procedure and powers of Tribunal
The Airports Authority of India Act, 1994
Omitted by The Tribunals Reforms Act, 2021 (33 of 2021), s. 19 (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section
Omitted by The Tribunals Reforms Act, 2021 (33 of 2021), s. 19 (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section