Section 28JA. — Qualifications, terms and conditions of service of Chairperson.
The Airports Authority of India Act, 1994
Omitted by ibid ., s. 19 (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section
Omitted by ibid ., s. 19 (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section