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Section 18 — Authorities of the University.

The Maulana Azad National Urdu University Act, 1996
The following shall be the authorities of the University:-- (1) the Court; (2) the Executive Council; (3) the Academic Council; (4) the Board of Studies; (5) the Finance Committee;and (6) such other authorities as may be declared by the Statutes to be the authorities of the University.

Official Hindi (PDF) ↗

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