Section 1 — Short title and commencement.
The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
(1) This Act may be called the West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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