LexSection 10 — Authorities of the Foundation.
The Kalakshetra Foundation Act, 1993
(1) The Foundation shall consist of the following, authorities, namely:-- (a) the Governing Board; (b) the Academic Committee; and (c) the Finance Committee. (2) In the discharge of functions and exercise of powers under this Act, the authorities referred to in sub-section (1) shall be guided by the objects specified in section 9.Open in Lexace · Ask the AI about this section