LexSection 1 — Short title and commencement.
The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992
(1) This Act may be called the Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992. (2) It shall be deemed to have come into force on the 6th day of June, 1992.Open in Lexace · Ask the AI about this section