Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 42 — Mediation institutes.

The Mediation Act, 2023

The Council shall recognize mediation institutes to perform such duties and exercise such functions as may be specified.

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›