Section 13C — National Human Organs or tissues or both and Tissues Removal and Storage Network.
The Transplantation of Human Organs and Tissues Act, 1994
1 [ 13C. National Human Organs and Tissues Removal and Storage Network. --The Central Government may, by notification, establish a National Human Organs and Tissues Removal and Storage Network at one or more places and Regional Network in such manner and to perform such functions, as may be prescribed.]Open in Lexace · Ask the AI about this section
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