LexSection 11 — Prohibition of removal or transplantation of human organs or tissues or both for any purpose other than therapeutic purpose.
The Transplantation of Human Organs and Tissues Act, 1994
11. Prohibition of removal or transplantation of 2 [human organs or tissues or both] for any purpose other than the rapeatic purposes. -- No donor and no person empowered to give authority for the removal of any human organ shall authorise the removal of any 1 [human organ or tissue or both] for any purpose other than therapeutic purposes.Open in Lexace · Ask the AI about this section