LexSection 36 — Constitution of Committees.
The Babasaheb Bhimrao Ambedkar University Act, 1994
Where any authority of the University is given power by this Act or the Statutes to appoint Committees, such Committees shall, save as otherwise provided, consist of the members of the authority concerned and of such other person, if any, as the authority in each case may think fit.Open in Lexace · Ask the AI about this section