LexSection 18 — Authorities of the University.
The Babasaheb Bhimrao Ambedkar University Act, 1994
The following shall be the authorities of the University, namely:-- (1) the Board of Management; (2) the Academic Council; (3) the Planning Board; (4) the Boards of Studies; (5) the Finance Committee; and (6) such other authorities as may be declared by the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section