Section 1 — Short title and commencement.
The Babasaheb Bhimrao Ambedkar University Act, 1994
(1) This Act may be called the Babasaheb Bhimrao Ambedkar University Act, 1994. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appointOpen in Lexace · Ask the AI about this section
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