Section 5 — Verification and publication of accident by Collector.
The Public Liability Insurance Act, 1991
Whenever it comes to the notice of the Collector that an accident has occurred at any place within his jurisdiction, he shall verify the occurrence of such accident and cause publicity to be given in such manner as he deems fit for inviting applications under sub-section (1) of section 6.Open in Lexace · Ask the AI about this section
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