LexSection 22 — [Omitted.].
The Prasar Bharati (Broadcasting Corporation of India) Act, 1990
[ Corporation not liable to be taxed .] Omitted by Act 20 of 2002, s. 163 (w.e.f.1-4-2003) .Open in Lexace · Ask the AI about this section
[ Corporation not liable to be taxed .] Omitted by Act 20 of 2002, s. 163 (w.e.f.1-4-2003) .Open in Lexace · Ask the AI about this section