Section 1 — Short title, extent and commencement.
The Prasar Bharati (Broadcasting Corporation of India) Act, 1990
(1) This Act may be called the Prasar Bharati (Broadcasting Corporation of India) Act, 1990. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification, appoint.Open in Lexace · Ask the AI about this section