Section 26 — Power of Central Government to give directions.
The Indian Antarctic Act, 2022
(1) The Central Government may give such directions, as it may deem necessary, to the Committee for the effective administration of this Act and the Committee shall comply with such directions. (2) In case of a dispute between the Committee and the Central Government, the decision of the Central Government shall be final.Open in Lexace · Ask the AI about this section
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