Section 15 — Certain provisions not to apply during emergencies.
The Indian Antarctic Act, 2022
The provisions of sections 4, 5, 6, 11, 12 and 13 shall not apply in respect of emergencies involving the safety of a person, the protection of the environment or the safety of any vessel, aircraft, equipment or facility that has a significant value.Open in Lexace · Ask the AI about this section
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