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Section 3 — Certain prohibitions in relation to infant milk substitutes, feeding bottles and infant foods.

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992
No person shall-- (a) advertise, or take part in the publication of any advertisement, for the distribution, sale or supply of infant milk substitutes 1 [, feeding bottles or infant foods]; or (b) give an impression or create a belief in any manner that feeding of 2 [infant milk substitutes and infant foods are] equivalent to, or better than, mother's milk; or 3 [(c) take part in the promotion of infant milk substitutes, feeding bottles or infant foods.]

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