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Section 25 — Application of Act 37 of 1954 not barred.

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992
The provisions of this Act, or the rules made thereunder shall be in addition to, and not in derogation of, 1 [the Food Safety and Standards Act, 2006], or the rules made thereunder.

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