LexSection 5 — Power of search to include powers to break open locks, etc.
The Armed Forces (Jammu and Kashmir) Special Powers Act, 1990
Every person making a search under this Act shall have the power to break open the lock of any door, almirah, safe, box, cupboard, drawer, package or other thing, if the key thereof is withheld.Open in Lexace · Ask the AI about this section