Section 1 — Short title, extent and commencement.
The Armed Forces (Jammu and Kashmir) Special Powers Act, 1990
(1) This Act may be called the Armed Forces (Jammu and Kashmir) Special Powers Act, 1990. (2) It extends to the whole of the State of Jammu and Kashmir*. (3) It shall be deemed to have come into force on the 5th day of July, 1990.Open in Lexace · Ask the AI about this section
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