Section 2 — Declaration of the Indian Council of World Affairs as institution of national importance.

The Indian Council of World Affairs Act, 2001
Whereas the objects of the Indian Council of World Affairs, a society registered under the Societies Registration Act, 1860 (21 of 1860) are such as to make the institution one of national importance, it is hereby declared that the institution, known as the Indian Council of World Affairs, is an institution of national importance.

Official Hindi (PDF) ↗

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