(1) This Act may be called the Indian Council of World Affairs Act, 2001. (2) Save as otherwise provided in this Act, it shall be deemed to have come into force on the 1st day of September, 2000.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.