LexSection 14C — Catch-all controls.
The Foreign Trade (Development and Regulation) Act, 1992
1 [14C. Catch-all controls. --No person shall export any material, equipment or technology knowing that such material, equipment or technology is intended to be used in the design or manufacture of a biological weapon, chemical weapon, nuclear weapon or other nuclear explosive device, or in their missile delivery systems.]Open in Lexace · Ask the AI about this section