LexSection 13 — Adjudicating Authority.
The Foreign Trade (Development and Regulation) Act, 1992
Any penalty may be imposed or any confiscation may be adjudged under this Act by the Director General or, subject to such limits as may be specified, by such other officer as the Central Government may, by notification in the Official Gazette, authorise in this behalf.Open in Lexace · Ask the AI about this section