LexSection 11A — Crediting sums realised by way of penalties in Consolidated Fund of India.
The Foreign Trade (Development and Regulation) Act, 1992
1 [11A. Crediting sums realised by way of penalties in Consolidated Fund of India. --All sums realised by way of penalties under this Act shall be credited to the Consolidated Fund of India.]Open in Lexace · Ask the AI about this section