LexSection 6 — Salaries and allowances to be paid out of grants.
The National Commission for Women Act, 1990
The salaries and allowances payable to the Chairperson and Members and the administrative expenses, including salaries, allowances and pensions payable to the officers and other employees referred to in section 5, shall be paid out of the grants referred to in sub-section (1) of section 11.Open in Lexace · Ask the AI about this section