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Section 53 — [Repealed].

The Small Industries Development Bank of India Act, 1989
[ 53. Amendment of certain enactments. ]-- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and The First Schedule (w.e.f. 3-9-2001) .

Official Hindi (PDF) ↗

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