LexSection 11 — Authentication of the orders and other instruments of the Council.
The National Council for Teacher Education Act, 1993
All orders and decisions of the Council shall be authenticated by the signature of the Chairperson or any other Member authorised by the Council in this behalf, and all other instruments issued by the Council shall be authenticated by the signature of the Member-Secretary or any other officer of the Council authorised in like manner in this behalf by the Chairperson.Open in Lexace · Ask the AI about this section