Section 1 — Short title, extent and commencement.

(1) This Act may be called 1 [the Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection)] Act, 1994. (2) It shall extend to the whole of India 2 ***. (3) It shall come into force on such date 3 as the Central Government may, by notification in the Official Gazette, appoint.

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