LexSection 127 — [Omitted.].
The Army Act, 1950
[Successive trials by a criminal court and court-martial.] Omitted by the Army (Amendment) Act, 1992 (37 of 1992), s. 11 (w.e.f. 6-9-1992)Open in Lexace · Ask the AI about this section
[Successive trials by a criminal court and court-martial.] Omitted by the Army (Amendment) Act, 1992 (37 of 1992), s. 11 (w.e.f. 6-9-1992)Open in Lexace · Ask the AI about this section