Section 40 — Repeal and saving.
The Telecom Regulatory Authority of India Act, 1997
(1) The Telecom Regulatory Authority of India Ordinance 1997 (Ord. 11 of 1997) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.Open in Lexace · Ask the AI about this section
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