Section 23 — Repeal and savings.
The Cable Television Networks (Regulation) Act, 1995
(1) The Cable Television Networks (Regulation) Ordinance, 1995 (Ord. 3 of 1995) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provision of this Act.Open in Lexace · Ask the AI about this section
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