LexSection 11 — Power to seize equipment used for operating cable television network.
The Cable Television Networks (Regulation) Act, 1995
1 [11. Power to seize equipment used for operating cable television network. --If any authorised officer has reason to believe that the provisions of section 3, section 4A, section 5,section 6, section 8, section 9 or section 10 have been or are being contravened by any cable operator, he may seize the equipment being used by such cable operator for operating the cable television network: Provided that the seizure of equipment in case of contravention of sections 5 and 6 shall be limited to the programming service provided on the channel generated at the level of the cable operator.]Open in Lexace · Ask the AI about this section