LexSection 10 — Cable television network not to interfere with any telecommunication system.
The Cable Television Networks (Regulation) Act, 1995
Every cable operator shall ensure that the cable television network being operated by him does not interfere, in any way, with the functioning of the authorised telecommunication systems 1 [and is in conformity with such standards relating to interference as may be prescribed by the Central Government].Open in Lexace · Ask the AI about this section