LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title, extent and commencement.

The Central Provinces Tenancy Act, 1898
(1) This Act may be called the Central Provinces Tenancy Act, 1898. (2) It extends to all the territories for the time being administered by the Chief Commissioner of the Central Provinces ; and (3) It shall come into force at once.
Open in Lexace · Ask the AI about this section

All sections Next ›