Section 1 — Short title.
The Union Territories (Stamp and Court-fees Laws) Act, 1961
This Act may be called the Union Territories (Stamp and Court-fees Laws) Act, 1961.Open in Lexace · Ask the AI about this section
This Act may be called the Union Territories (Stamp and Court-fees Laws) Act, 1961.Open in Lexace · Ask the AI about this section