Section 2A — [Omitted].
The Immoral Traffic (Prevention) Act, 1956
1 [ 2A. Rule of construction regarding enactments not extending to Jammu and Kashmir.] --- Omitted by the Jammu and Kashmir Reorganization (Adaptation of Central Laws) Order, 2020, vide notification No. S.O. 1123(E) dated (18-3-2020) and Vide Union Territory of Ladakh Reorganisation (Adaptation of Central Laws) Order, 2020, notification No. S.O. 3774(E), dated (23-10-2020).Open in Lexace · Ask the AI about this section