Section 3 — Repealed.
The Foreigners Law (Application and Amendment) Act, 1962
[Amendment of Act of 31 of 1946.βSection 3 rep. by Repealing and Amending Act 56 of 1974, s. 2 and the First Schedule, (w.e.f. 20-12-1974).Open in Lexace · Ask the AI about this section
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