Section 1 — Short title and commencement.
The Destructive Insects and Pests (Amendment and Validation) Act, 1992.
(1) This Act may be called the Destructive Insects and Pests (Amendment and Validation) Act, 1992. (2) It shall be deemed to have come into force on the 27th day of October, 1989.Open in Lexace · Ask the AI about this section
Lex