LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title and commencement.

The Gold Bonds (Immunities and Exemptions) Act, 1993
(1) This Act may be called the Gold Bonds (Immunities and Exemptions) Act, 1993. (2) It shall be deemed to have come into force on the 31st day of January, 1993.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›