Section 7 — [Omitted.].
The Central Excise Act, 1944
Form and Conditions of licence.-- [ Omitted by the Finance Act, 1992 (Act 18 of 1992), s . 113.]Open in Lexace · Ask the AI about this section
Form and Conditions of licence.-- [ Omitted by the Finance Act, 1992 (Act 18 of 1992), s . 113.]Open in Lexace · Ask the AI about this section