LexSection 32PA — [Omitted.].
The Central Excise Act, 1944
1 [32PA. Certain persons who have filed appeals to the Appellate Tribunal entitled to make applications to the Settlement Commission. -- Omitted by Finance Act 2007 (22 of 2007), s. 129 (w.e.f. 1-6-2007).Open in Lexace · Ask the AI about this section