Section 30 — [Omitted.].
The Central Excise Act, 1944
[Power to exempt from operation of this Chapter.-- Omitted by s. 139, ibid. (w.e.f. 11-5-2002).]Open in Lexace · Ask the AI about this section
[Power to exempt from operation of this Chapter.-- Omitted by s. 139, ibid. (w.e.f. 11-5-2002).]Open in Lexace · Ask the AI about this section