Section 28 — [Omitted.].
The Central Excise Act, 1944
[Confiscation of vessel and cargo.]-- Omitted by s. 139, ibid. (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section
[Confiscation of vessel and cargo.]-- Omitted by s. 139, ibid. (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section