Section 24 — [Omitted.].
The Central Excise Act, 1944
[24. [Penalties for carrying excisable goods in certain vessels].-- Omitted by Finance Act 2002 (20 of 2002), s. 139 (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section
[24. [Penalties for carrying excisable goods in certain vessels].-- Omitted by Finance Act 2002 (20 of 2002), s. 139 (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section