Section 23B — [Omitted.].
The Central Excise Act, 1944
1 [23B.[Vacancies, etc., not to invalidate proceedings] .-- Omitted by Finance Act 2017 (7 of 2017), s. 113.]Open in Lexace · Ask the AI about this section
1 [23B.[Vacancies, etc., not to invalidate proceedings] .-- Omitted by Finance Act 2017 (7 of 2017), s. 113.]Open in Lexace · Ask the AI about this section