LexSection 16 — [Omitted.].
The Central Excise Act, 1944
[Owners or occupiers of land to report manufacture of contraband excisable goods]. --- Omitted by Finance Act 2002 (20 of 2002), s. 137.Open in Lexace · Ask the AI about this section
[Owners or occupiers of land to report manufacture of contraband excisable goods]. --- Omitted by Finance Act 2002 (20 of 2002), s. 137.Open in Lexace · Ask the AI about this section