LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title, extent and commencement.

The Central Excise Act, 1944
1 [(1) This Act may be called the Central Excise Act, 1944.] (2) It extends to the whole of India 2 [* * *]. (3) It shall come into force on such date 3 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.
Open in Lexace · Ask the AI about this section

All sections Next ›