LexSection 20 — Disbursement of money by Commissioner to claimants.
The Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties) Act, 1980
After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and, on such payment, the liability of the Company in respect of such claim shall stand discharged.Open in Lexace · Ask the AI about this section